Himachal Pradesh High Court
State Of H.P. & Ors. vs . Yog Raj & Ors. on 1 March, 2023
Bench: Sabina, Satyen Vaidya
State of H.P. & Ors. vs. Yog Raj & Ors.
CMP(M) No.82 of 2023 .
01.03.2023 Present: Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Additional Advocate General, for the applicants/appellants/State.
Mr. Onkar Jairath, Advocate, for caveator/respondent No.1.
Caveat Petition No._____ of 2023 Allowed and discharged.
CMP(M) No.82 of 2023 Notice.
Mr. Onkar Jairath, learned counsel, accepts notice on behalf of respondent No.1 and seeks time to file reply.
Let, notice be issued to respondents No.2 to 145 for 10th April, 2023, on doing needful within a week.
( Sabina )
Acting Chief Justice
( Satyen Vaidya )
March 01, 2023 Judge
(Yashwant)
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