Bombay High Court
Sunder Nagar Siddesh Co-Operative ... vs A.A. Estate Pvt Ltd And 3 Ors on 11 January, 2021
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (LODGING) NO.7335 OF 2020
IN
COMMERCIAL SUIT NO.597 OF 2017
Sunder Nagar Siddesh CHSL. ... Applicant-Plaintiff
V/s.
A.A. Estate Pvt. Ltd. & Ors. ... Defendants
Mr. Vazir Kazi, with Ms. Ankita Sharma, i/by YMK Legal, for the Applicant.
Mr. Tushar Gujjar, with Mr. S. Kadam, i/by Solicis Lex, for the Plaintiff.
Ms. Dipashri Raorane, with Mr. Chirag Kamdar, for Defendant No.1.
Ms. Jaya Bagwe, i/by Ms. Sharmila Deshmukh, for Defendant No.2-MHADA.
Mr. Sagar Patil for the Defendant-M.C.G.M.
Mr. Mohit Advani, i/by Mr. Pranav Khathol, for the Applicant in
IAL/807/2021.
CORAM : A. K. MENON, J.
DATED : 11TH JANUARY 2021.
P.C. :
1. S.O. to 25th January 2021.
2. To be heard along with Interim Application (Lodging) No.807 of 2021 and Interim Application (Lodging) No.809 of 2021.
(A. K. MENON, J.) 1/1 Sneha 24-IAL-7335-2020.doc Digitally signed by Sneha A. Dixit A. Dixit Date: 2021.01.11 Dixit 17:16:08 +0530