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[Cites 0, Cited by 0] [Section 77A] [Entire Act]

State of Maharashtra - Subsection

Section 77A(6) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(6)The Committee may meet as often as may be necessary; but one month shall not intervene between its last meeting and the day fixed for the next meeting and shall observe such procedure in regard to the transaction of business as the State Government may by order determine, in that behalf.