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Union of India - Section

Section 12 in New Mangalore Port Trust (Licensing of stevedoring and shore handling) Regulation, 2019

12. Deployment of workers of Board, Dock Labour Board, license holder or other source.

- The agent shall deploy the workers of the Board in accordance with the law for the time being in force and in case the Board is unable to supply the workers as sought by the agent, the Board may allow the agent to make its own arrangement and in such case, no charges shall be leviable by the Board.