Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61(10)] [Section 61] [Entire Act] State of West Bengal - Subsection Section 61(10)(h) in The West Bengal Factories Rules, 1958 (h)All exits shall provide continuous means of egress to the exterior of a building or to an exterior open space leading to a street.