Section 23 in Karnataka Janapada Vishwavidyalaya Act, 2011
23. Authorities of the University.
- The following shall be the Authorities of the University, namely:-(a)the Syndicate;(b)the Academic Council;(c)the Finance Committee;(d)the Board of Studies;(e)the Faculties;(f)the Academic, Planning, Monitoring and Evaluation Board; and(g)such other bodies as may by Statutes be declared to be the authorities of the University.
