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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(b) in The North-Eastern Areas (Reorganisation) Act, 1971

(b)so much of the territories comprised within the cantonment and municipality of Shillong as did not form part of that autonomous State and thereupon the said territories shall cease to form part of the existing State of Assam.