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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 65(9) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(9)The suggested staffing pattern for an institution with a capacity of 50 to 70 juveniles or children could be as mentioned below :-
  (a) Permanent staff :  
S. No. Personal No. of Posts
1 Officer Incharge (Superintendent) 1
2 Counsellor 1
3 Probation Officer/Child WelfareOfficer/Case Worker 3
4 Doctor 1
5 Paramedical staff (I Pharmacist and I Nurse) 2
6 Storekeeper-cum-Accountant 1
7 Driver 1
8 Cook 2
9 Helper 3
10 Sweeper 2
11 Security Guards 2
12 Washerman 1
  Total 20
  (b) Part time staff:  
1 Educator 2
2 Art and Craft-cum-Music Teacher 1
3 PT Instructor 1
4 Gardener 1
  Total 5