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[Section 65]
[Entire Act]
State of Jammu-Kashmir - Subsection
Section 65(9) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014
| (a) Permanent staff : | ||
| S. No. | Personal | No. of Posts |
| 1 | Officer Incharge (Superintendent) | 1 |
| 2 | Counsellor | 1 |
| 3 | Probation Officer/Child WelfareOfficer/Case Worker | 3 |
| 4 | Doctor | 1 |
| 5 | Paramedical staff (I Pharmacist and I Nurse) | 2 |
| 6 | Storekeeper-cum-Accountant | 1 |
| 7 | Driver | 1 |
| 8 | Cook | 2 |
| 9 | Helper | 3 |
| 10 | Sweeper | 2 |
| 11 | Security Guards | 2 |
| 12 | Washerman | 1 |
| Total | 20 | |
| (b) Part time staff: | ||
| 1 | Educator | 2 |
| 2 | Art and Craft-cum-Music Teacher | 1 |
| 3 | PT Instructor | 1 |
| 4 | Gardener | 1 |
| Total | 5 |