Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 21 in Pratap University, Jaipur Act, 2011 21. Authorities of the University. - The following shall be the authorities of the University, namely:-(i)the Board of Management;(ii)the Academic Council;(iii)the Faculties; and(iv)such other authorities as may be declared by the Statutes to be the authorities of the University.
