.In this Act, unless the context otherwise requires,(a)Code means the Code of Criminal Procedure, 1973 (2 of 1974);(b)declaration in relation to an offence, means a declaration made under section 5 in respect of such offence;(c)special Court means a Special Court established under section 3;(d)words and expressions used but not defined in this Act but defined in the Code shall have the same meanings as in the Code.
