Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 223 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

223.

Every member of the Committee shall have to give the following declaration before participating in the meeting.Declaration FormI declare that I have no personal interest in the invited books as per circular No....... of the Board of Secondary Education, M.P. Bhopal. I further declare that shall maintain secrecy regarding proceeding of the meeting.Date.........Signature of the member of..........Committee of Courses.................Name of Designation...................Address..........................................