Section 36(5)(a) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

[Cites 0, Cited by 0] [Section 36(5)] [Section 36] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 36(5)(a) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(a)Female Employees :

(i)14 days for tubectomy/laproscopy

(ii)1 day on the day on which the husband undergoes vasectomy.

(iii)1 day on the day of IUD insertion/reinsertion.