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[Cites 0, Cited by 0] [Section 47] [Entire Act]

NCT Delhi - Subsection

Section 47(2) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(2)The Medical Officers subordinate to the Resident Medical Officer shall perform such duties as are assigned to them by the Resident Medical Officer.
(F)Deputy Superintendent