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Delhi High Court - Orders

Icmr - National Institute Of Cancer ... vs Mrs. Rajani Yadav, Medical Social ... on 28 March, 2024

Author: Rekha Palli

Bench: Rekha Palli

                                          $~27
                                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +    W.P.(C) 7419/2023
                                               ICMR - NATIONAL INSTITUTE OF CANCER PREVENTION
                                               AND RESEARCH                                 ..... Petitioner
                                                                Through: Mr. Jasbir Bidhuri, Adv.


                                                                                         versus


                                                      MRS. RAJANI YADAV, MEDICAL SOCIAL WORKER & ORS.
                                                                                              ..... Respondents
                                                                    Through: Mr. Gaurav Dhingra, Adv.


                                                      CORAM:
                                                      HON'BLE MS. JUSTICE REKHA PALLI
                                                      HON'BLE MR. JUSTICE RAVINDER DUDEJA
                                                                    ORDER

% 28.03.2024 CM APPL. 18879/2024 -Deletion of R-4

1. This is an application filed by the respondent no.4 seeking deletion of it's name from the array of parties.

2. Issue notice. Mr. Jasbir Bidhuri accepts notice on behalf of the petitioner and has no objection to this limited prayer sought in the application.

3. In the light of the aforesaid stand taken by the petitioner, the application is, for the reasons stated therein, allowed.

4. The application stands disposed of.

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/03/2024 at 02:57:00 W.P.(C) 7419/2023

5. Amended memo of parties be filed within two weeks.

6. List on the date already fixed, i.e., 08.07.2024.

REKHA PALLI, J RAVINDER DUDEJA, J MARCH 28, 2024 al This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/03/2024 at 02:57:00