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[Cites 0, Cited by 0] [Section 70D] [Entire Act]

State of Haryana - Subsection

Section 70D(a) in Haryana Municipal Corporation Election Rules, 1994

(a)fix the ballot paper containing the names and symbols of the contesting candidates in the balloting unit and secure that unit with his seal and the seals of such of the contesting candidates or their election agents present as are desirous of affixing the same;