Section 23(2)(f) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

(f)the date on which and the hours at which and the place at which the nomination papers will be taken up for scrutiny;

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