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State of Chattisgarh - Section

Section 51 in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016

51. Complaint to Grievance Redressai Officer.

- Any Stamp Duty payer, who has a grievance in relation to the services of the Central Record Keeping Agency or any of its Authorised Collection Center or any other official related with the implementation of these rules, may make a complaint to the concerned Grievance Redressai Officer.