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[Cites 0, Cited by 0] [Section 132] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 132(1) in The Code of Civil Procedure, Svt. 1977 (1920 A.D.)

(1)Women, who, according to the customs and manners of the country, ought not to be compelled to appear in public shall be exempt from personal appearance in Court.