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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Sikkim - Subsection

Section 30(2) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(2)Notwithstanding anything contained in sub-section (1), the person in unauthorized occupation shall be evicted in the manner as indicated in sub - section (7) of section 29.