Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 154] [Entire Act] State of Maharashtra - Subsection Section 154(3) in The Mumbai Municipal Corporation Act, 1888 (3)[ * * *] [Sub-section (3) was deleted by Maharashtra 11 of 2009, Section 15(4), dated 13-4-2009 (w.e.f. 1-4-2010).]
