Section 89(2)(ii) in The Orissa Municipal Employees' Pension Rules, 1989

[Cites 0, Cited by 0] [Section 89(2)] [Section 89] [Entire Act]

State of Odisha - Subsection

Section 89(2)(ii) in The Orissa Municipal Employees' Pension Rules, 1989

(ii)On receipt of the claim from the guardian, the Executive Officer shall move the Director in Form No. XIV to sanction family pension and to place funds at the disposal of the Executive Officer of the concerned Council for this purpose.

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State of Odisha - Subsection

Section 89(2)(ii) in The Orissa Municipal Employees' Pension Rules, 1989