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Supreme Court - Daily Orders

Rajaram @ Rajendra Mahalappa Dudhbhate ... vs Manik Mahalappa Dudhbhate (D) By His Lrs on 24 September, 2015

Bench: Kurian Joseph, Arun Mishra

     ITEM NO.7                                COURT NO.12                  SECTION IX

                                  S U P R E M E C O U R T O F           I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s)                for   Special    Leave   to    Appeal   (C)......CC     No(s).
     20074/2014

     (Arising out of impugned final judgment and order dated 20/06/2014
     in SA No. 221/2006 passed by the High Court Of Bombay At
     Aurangabad)

     RAJARAM @ RAJENDRA MAHALAPPA DUDHBHATE (D) BY HIS LRSPetitioner(s)

                                                      VERSUS

     MANIK MAHALAPPA DUDHBHATE (D) BY HIS LRS                               Respondent(s)

     (with appln. (s) for c/delay in filing SLP and office report)

     Date : 24/09/2015 This petition was called on for hearing today.

     CORAM :                HON'BLE MR. JUSTICE KURIAN JOSEPH
                            HON'BLE MR. JUSTICE ARUN MISHRA

     For Petitioner(s)                     Mr. Vivek C. Solshe, Adv.
                                           For Mr. C. G. Solshe, Adv.

     For Respondent(s)                     Mr. Sudhanshu S. Choudhari, Adv.
                                           Ms. Vatsalya Vigya, Adv.

                                           Mr. Shirish K. Deshpande, Adv.

                            UPON hearing counsel the Court made the following
                                            O R D E R

Delay condoned.

We find no reason to entertain this Special Leave Petition, which is, accordingly, dismissed.




                          (Jayant Kumar Arora)                (Tapan Kumar Chakraborty)
                                Sr. P.A.                             Court Master


Signature Not Verified

Digitally signed by
Jayant Kumar Arora
Date: 2015.09.24
16:54:42 IST
Reason: