Supreme Court - Daily Orders
Rajaram @ Rajendra Mahalappa Dudhbhate ... vs Manik Mahalappa Dudhbhate (D) By His Lrs on 24 September, 2015
Bench: Kurian Joseph, Arun Mishra
ITEM NO.7 COURT NO.12 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
20074/2014
(Arising out of impugned final judgment and order dated 20/06/2014
in SA No. 221/2006 passed by the High Court Of Bombay At
Aurangabad)
RAJARAM @ RAJENDRA MAHALAPPA DUDHBHATE (D) BY HIS LRSPetitioner(s)
VERSUS
MANIK MAHALAPPA DUDHBHATE (D) BY HIS LRS Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 24/09/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. Vivek C. Solshe, Adv.
For Mr. C. G. Solshe, Adv.
For Respondent(s) Mr. Sudhanshu S. Choudhari, Adv.
Ms. Vatsalya Vigya, Adv.
Mr. Shirish K. Deshpande, Adv.
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
We find no reason to entertain this Special Leave Petition, which is, accordingly, dismissed.
(Jayant Kumar Arora) (Tapan Kumar Chakraborty)
Sr. P.A. Court Master
Signature Not Verified
Digitally signed by
Jayant Kumar Arora
Date: 2015.09.24
16:54:42 IST
Reason: