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State of Andhra Pradesh - Section

Section 45 in Andhra State Act,1953

45. Authorisation under the Madras Appropriation Act to cease.-

As from the appointed day, any Act passed by the Legislature of Madras before that day for the appropriation of any money out of the Consolidated Fund of the State to meet any expenditure in respect of any part of the financial year 1953-54 shall cease to have effect.