Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act] State of Bihar - Subsection Section 21(3)(n) in Bihar Minor Mineral Concession Rules, 1972 (n)The power to take possession of plant, machinery, premises and mines in the event of war or emergency.