Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 89 in The Juvenile Justice (Care and Protection of Children) Act, 2015 89. Offence committed by child under this Chapter. - Any child who commits any offence under this Chapter shall be considered as a child in conflict with law under this Act.
