Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(a) in The West Bengal Duty On Inter-State River Valley Authority Electricity Act, 1973 (a)"consumer" means any person, other than a distributing licensee, who is supplied with energy by a licensee;
