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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(b) in U.P. Chief Electoral Office Private Secretaries Service Rules, 2019

(b)"Appointing authority" means in respect of the posts of Private Secretary (Grade I), the Secretary to the Government in Election Department and in respect of Private Secretary (Grade II) the Governor.