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[Cites 0, Cited by 0] [Section 2(53)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(53)(ii) in New Town Kolkata Planning Area (Building) Rules, 2014

(ii)"public open space" means any open space which is open to the use and enjoyment of the public, whether it is actually used or enjoyed by the public or not and whether the entry is regulated by charge or not;