Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30B(1)] [Section 30B] [Entire Act] State of Rajasthan - Subsection Section 30B(1)(b) in The Rajasthan Water (Prevention and Control of Pollution) Rules, 1975 (b)Any other officer authorised by the Board in this behalf, (iii) Notice shall be sent by registered post with acknowledgement due.