Delhi High Court - Orders
Manish Kumar Jha vs The Director General, Ssb, New Delhi And ... on 21 November, 2024
Author: Navin Chawla
Bench: Navin Chawla
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14220/2022
MANISH KUMAR JHA .....Petitioner
Through: Mr. Rinku Mathur, Adv.
versus
THE DIRECTOR GENERAL, SSB, NEW DELHI AND ORS.
.....Respondents
Through: Mr.Sandeep Vishnu, SPC,
Mr.Bhupender, Adv.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
HON'BLE MS. JUSTICE SHALINDER KAUR
ORDER
% 21.11.2024 At joint request, re-list on 17th April, 2025.
NAVIN CHAWLA, J SHALINDER KAUR, J NOVEMBER 21, 2024/Arya Click here to check corrigendum, if any This is a digitally signed order.
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