Section 12 in Haryana Agricultural Credit Operations and Miscellaneous Provisions (Banks) Act, 1973
12. Inspection of books of co-operative society by bank.
(1)A bank shall have the right to inspect the books of any co-operative society which has either applied to the bank for financial assistance or is indebted to the bank on account of financial assistance granted earlier.(2)Omitted by Haryana Act 17 of 1978.(3)Omitted by Haryana Act 17 of 1978.
