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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(5)(h) in Punjab Privately Managed Recognized Affiliated Aided Colleges (Pension and Contributory Provident Fund) Rules, 2002

(h)The Trust will maintain college-wise Pension Payment Order Register showing therein complete particulars of the employee, in whose favour the Payment Orders are issued.