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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(1) in Senior Sub-Editor, Class III, (Competitive Examination) Rules, 2015

(1)A candidate for the post of Senior Sub-Editor, Class III, must have attended the minimum age and must not have attended the maximum age prescribed for the appointment to the post of Senior Sub-Editor, Class III, under the relevant recruitment rules as on the date specified in the advertisement by the Board.Notwithstanding anything contained in sub-rule (1), the upper age limit specified in the said sub-rule (i) above shall be relaxed in favour of reserved categories of candidates in accordance with the provisions made in the Gujarat Civil Services Classification an Recruitment (General) Rules, 1967.