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[Cites 0, Cited by 0] [Section 151A(3)] [Section 151A] [Entire Act]

Union of India - Subsection

Section 151A(3)(XXVII) in Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

(XXVII)after section 157, the following section shall be inserted with effect from the 1st day of November, 2020, namely:-