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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Mizoram - Subsection

Section 6(1)(c) in Mizoram (Land Revenue) Act, 2013

(c)Director of Land Revenue and Settlement for the whole of the State and as many Additional Director(s), Joint Director(s), Deputy Director(s) and Assistant Director(s) as it may consider necessary;