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Bombay High Court

Ecogreen Cleantech Pvt Ltd And Anr vs Iifl Wealth Finance Ltd on 19 October, 2018

Author: S.J. Kathawalla

Bench: S.J. Kathawalla

ssp                                                                  937 carbpl 1160 of 2018.doc

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                       IN ITS COMMERCIAL DIVISION
                  ARBITRATION PETITION (L) NO.1160 OF 2018

Ecogreen Cleantech Pvt. Ltd.                          ...        Petitioner
      versus
IIFL Wealth Finance Ltd.                              ...        Respondent

Dr. Birendra Saraf I/by Ms. Kalyani Tulankar & Ms. Devashree Tulankar, for
Petitioner.

                                   CORAM: S.J. KATHAWALLA, J.
                                   DATE:      19th OCTOBER, 2018

P.C.:

1. Perused the Petition. For reasons set out in the Affidavit dated 17 th October, 2018, notice is not given to the Defendant. I am satisfied that if notice is given to the Respondent, they may sell the security to interested buyers and the purpose of filing the present petition will be defeated. In view thereof, there shall an ad-interim injunction against the Respondent upto 22nd October, 2018 in terms of prayer clauses

(a) and (b) of the Petition, which is reproduced hereunder :

"(a) that pending the arbitral proceedings, making of the arbitral award and until final execution of the arbitral award, the Respondent be restrained by an order and injunction of this Hon'ble Court from demanding repayment of the loan under Econogreen Cleantech Pvt. Ltd., Loan Account No.LASCRN424582 prior to the tenure of 24 months in terms of the sanctioned letter dated 26-06-2018;
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ssp 937 carbpl 1160 of 2018.doc
(b) that pending the arbitral proceedings, making of the Arbitral Award and until final execution of the arbitral award, the Respondent be restrained by an order of injunction of this Hon'ble Court from selling 5,04,000 (Five Lakhs Four Thousand shares) of the Tamilnad Mercantile Bank Ltd., Toothukudi, offered as security for loan facility under Ecogreen Cleantech Pvt. Ltd., loan Account No.LASCRN424582;"

Stand over to 22nd October, 2018.

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