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Union of India - Section

Section 1 in The Quality Of Service (Code Of Practice For Metering And Billing Accuracy) Regulation, 2006

1. Short title, extent and commencement

. - (i) This regulation shall be called "Quality of Service (Code of Practice for Metering and Billing Accuracy) Regulation, 2006" (5 of 2006) (hereinafter called the "Regulation") .
(ii)This regulation shall be applicable to all the Basic Service Providers, Unified Access Service Providers and Cellular Mobile Telephone Service Providers, including Mahanagar Telephone Nigam Limited and Bharat Sanchar Nigam Limited.
(iii)This regulation shall come into effect from the date of its publication in the Official Gazette.