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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(26) in Telangana Universities Act, 1991

(26)"University campus" means, the area comprised within the limits of the headquarters of each University as notified by the State Government from time to time in the [Telangana Gazette] [Substituted by G.O.Ms.No.28, Higher Education (UE) Department,-dated 11.09.2015.];