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[Cites 0, Cited by 0] [Section 49A(1)] [Section 49A] [Entire Act]

State of Tamilnadu - Subsection

Section 49A(1)(c) in Chennai City Police Act, 1888

(c)has the care or management of, or in any manner assists in, conducting the business of, any such house, room, tent, enclosure, vehicle, vessel or place opened, occupied, kept or used for the purpose of gaming on any of the objects aforesaid, or