Section 131 in The Central Goods and Services Tax Rules, 2017
131. Cooperation with other agencies or statutory authorities.
- Where the [Director General of Anti-profiteering] [Substituted 'Director General of Safeguards' by Notification No. G.S.R. 611(E), dated 6.7.2018 (w.e.f. 19.6.2017).] deems fit, he may seek opinion of any other agency or statutory authorities in the discharge of his duties.
