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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Assam - Subsection

Section 16(1)(b) in The Assam Fixation of Ceiling on Land Holdings Rules, 1957

(b)He shall submit a formal written petition for settlement before the Collector or any other authorised Officer within six months from the date of notification under Section 8.