Gujarat High Court
Rajendra Mistry Co- Ordeinator Of vs Dileep Sanghani & on 31 July, 2014
Author: M.R. Shah
Bench: M.R. Shah, K.J.Thaker
R/CR.MA/14011/2012 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION (FOR CONTEMPT OF COURT) NO. 14011 of 2012
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RAJENDRA MISTRY CO- ORDEINATOR OF -....Applicant(s)
Versus
DILEEP SANGHANI & 1....Respondent(s)
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Appearance:
MS AMEE YAJNIK, ADVOCATE for the Applicant(s) No. 1
HL PATEL ADVOCATES, ADVOCATE for the Respondent(s) No. 1
PUBLIC PROSECUTOR for the Respondent(s) No. 2
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CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE K.J.THAKER
Date : 31/07/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) At the request of Mr.Vajay Patel, learned advocate appearing on behalf of the respondent No.1 as he has some difficulty today, S.O. to 11/8/2014.
Sd/-
(M.R.SHAH, J.) Sd/-
(K.J.THAKER, J) Rafik Page 1 of 1