Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 17A] [Entire Act] Union of India - Subsection Section 17A(1) in The Companies Act, 1956 (1)No company shall change the place of its registered office from one place to another within a State unless such change is confirmed by the Regional Director.
