Section 5 in ANDHRA PRADESH ANCIENT AND HISTORICAL MONUMENTS AND ARCHAEOLOGICAL SITES AND REMAINS RULES 1960
5. Monuments when kept open
(1)A protected monument shall normally remain open from sun-rise to sun-set provided that the Director may by notice to be exhibited in the monument directs that a protected monument or part there of shall be closed temporarily in such periods as may be specified in the notice.(2)Nothing in this rule or in rule 6 shall apply to an Archaeological Officer, his agents, subordinates and workmen or to any other Government servant on duty at a protected monument.
