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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(1) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(1)Kulpati shall be the principal administrative and academic officer of the University [x x x] [Omitted by C.G. Act No. 15 of 2005 (w.e.f. 25-8-2005).]. He shall be an ex-officio member and chairman of the Executive Council and Academic Council, [x x x] [Omitted by C.G. Act No. 15 of 2005 (w.e.f. 25-8-2005).], and Chairman and such authorities, committees or"bodies of the University of which he is a member. He shall be entitled to be present and to speak at any meeting of any authority, committee or other body of the University but shall not be entitled to vote unless he is a member of the authority, committee or body concerned.