Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 35] [Entire Act] State of West Bengal - Subsection Section 35(1) in The West Bengal Panchayat Act, 1973 (1)There shall be a Secretary for every Gram Panchayat appointed by the State Government or any authority empowered by the State Government in this behalf.
