Andhra Pradesh High Court - Amravati
Katragadda Obayya vs Katragadda Sambrajyam on 25 July, 2025
16
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No: S.A.No.653 of 2010
PROCEEDING SHEET
Sl. DATE ORDER OFFICE
No. NOTE
2. 25.07.2025 SV,J
None appeared for the appellant.
It is informed that the learned counsel for the appellant
is no more.
In order to return the documents, as sought for in
I.A.No.1 of 2024, there must be an undertaking by the
defendants-respondents, for which, learned counsel for the
respondents seeks time.
List the matter on 29.07.2025. Release this matter from the caption 'for dismissal'.
_____ SV,J Tsy