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Andhra Pradesh High Court - Amravati

Katragadda Obayya vs Katragadda Sambrajyam on 25 July, 2025

                                                                                         16

                HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
      MAIN CASE No: S.A.No.653 of 2010
                                   PROCEEDING SHEET
Sl.      DATE                                   ORDER                                    OFFICE
No.                                                                                       NOTE
2.     25.07.2025   SV,J


                           None appeared for the appellant.
                           It is informed that the learned counsel for the appellant
                    is no more.
                           In order to return the documents, as sought for in
                    I.A.No.1 of 2024, there must be an undertaking by the
                    defendants-respondents, for which, learned counsel for the

respondents seeks time.

List the matter on 29.07.2025. Release this matter from the caption 'for dismissal'.

_____ SV,J Tsy