Section 26(2)(c) in Jammu and Kashmir Specified Wakafs and Specified Wakaf Properties (Management and Regulation) Act, 2004

[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

(c)the facilities admissible and the allowances payable to, the members for attending the meetings and discharge of other functions under the Act;

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