Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Chattisgarh - Subsection Section 16(2) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973 (2)The Registrar shall be appointed in accordance with the provisions of Section 15-C and the rules made thereunder.
