Andhra Pradesh High Court - Amravati
N.Nageshwar Rao, vs Andhra Pradesh State Road Transport ... on 4 September, 2023
HIGH COURT OF ANDHRA PRADESH : AMARAVATHI
MAIN CASE No.: W.P.Nos.13687 of 2007 and 2509 of 2009
PROCEEDING SHEET
Sl. OFFICE
No DATE ORDER NOTE
6 04.09.2023Dr.VRKS,J Learned counsel on both sides are in attendance and made submissions in part. There is also I.A.No.07 of 2022 wherein the learned counsel for petitioners filed additional material papers of earlier judgments to suggest that they have to govern the present dispute.
At request of both sides for continuation of hearing, list the matter on 14.09.2023 under the caption "part heard".
________________ Dr.VRKS,J GRL