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Andhra Pradesh High Court - Amravati

N.Nageshwar Rao, vs Andhra Pradesh State Road Transport ... on 4 September, 2023

             HIGH COURT OF ANDHRA PRADESH : AMARAVATHI

      MAIN CASE No.: W.P.Nos.13687 of 2007 and 2509 of 2009

                             PROCEEDING SHEET

Sl.                                                                   OFFICE
No      DATE                           ORDER                           NOTE


6     04.09.2023

Dr.VRKS,J Learned counsel on both sides are in attendance and made submissions in part. There is also I.A.No.07 of 2022 wherein the learned counsel for petitioners filed additional material papers of earlier judgments to suggest that they have to govern the present dispute.

At request of both sides for continuation of hearing, list the matter on 14.09.2023 under the caption "part heard".

________________ Dr.VRKS,J GRL